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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 6 vs Msd Pharmaceuticals Pvt. Ltd. on 3 September, 2021

Bench: D.Y. Chandrachud, Vikram Nath, Hima Kohli

                                                           1

     ITEM NO.8                       Court 4 (Video Conferencing)              SECTION XIV

                                         S U P R E M E C O U R T O F     I N D I A
                                                 RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s).15119/2020

     (Arising out of impugned final judgment and order dated 11-10-2019
     in ITA No. 891/2019 passed by the High Court of Delhi at New Delhi)

     THE PR. COMMISSIONER OF INCOME TAX 6                                     Petitioner(s)

                                                          VERSUS

     MSD PHARMACEUTICALS PVT. LTD.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.77216/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 03-09-2021 This petition was called on for hearing today.

     CORAM :
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                              HON'BLE MR. JUSTICE VIKRAM NATH
                              HON'BLE MS. JUSTICE HIMA KOHLI

     For Petitioner(s)                       Mr. Vikramjit Banerjee, ASG
                                             Mr. Mohd. Akhil, Adv.
                                             Ms. Niranjana Singh, Adv.
                                             Mr. Nachiketa Joshi, Adv.
                                             Mr. Santosh Kumar, Adv.
                                             Mr. Raj Bahadur Yadav, AOR
                                             Mrs. Anil Katiyar, AOR

     For Respondent(s)                       Mr. Harpreet Singh Ajmani, AOR
                                             Ms. Rashmi Chopra, Adv.

                           UPON hearing the counsel the Court made the following
                                                  O R D E R
     1                   Delay condoned.


     2                   Issue notice.
Signature Not Verified

Digitally signed by
Sanjay Kumar
     3
Date: 2021.09.04
11:53:54 IST             Mr Harpreet Singh Ajmani, learned counsel accepts notice on behalf of the
Reason:



                         respondent.
                                         2

4 Counter affidavit be filed within a period of two weeks. 5 Tag with SLP(C) No 32553 of 2015.





       (SANJAY KUMAR-I)                                 (SAROJ KUMARI GAUR)
          AR-CUM-PS                                        COURT MASTER