Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 6 vs Msd Pharmaceuticals Pvt. Ltd. on 3 September, 2021
Bench: D.Y. Chandrachud, Vikram Nath, Hima Kohli
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ITEM NO.8 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).15119/2020
(Arising out of impugned final judgment and order dated 11-10-2019
in ITA No. 891/2019 passed by the High Court of Delhi at New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
MSD PHARMACEUTICALS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.77216/2020-CONDONATION OF DELAY
IN FILING)
Date : 03-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Mohd. Akhil, Adv.
Ms. Niranjana Singh, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Harpreet Singh Ajmani, AOR
Ms. Rashmi Chopra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Delay condoned.
2 Issue notice.
Signature Not Verified
Digitally signed by
Sanjay Kumar
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Date: 2021.09.04
11:53:54 IST Mr Harpreet Singh Ajmani, learned counsel accepts notice on behalf of the
Reason:
respondent.
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4 Counter affidavit be filed within a period of two weeks. 5 Tag with SLP(C) No 32553 of 2015.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER