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State of Tamilnadu - Section
Section 3 in Tamil Nadu Town Panchayats (Norms For Classification) Rules, 2014
3. Norms for classification of Town Panchayats.
- The Town Panchayats shall be classified on the basis of average annual income as indicated in the Table below: -| Grade | Average Annual Income |
| (1) | (2) |
| Grade II | Not exceeding Rs.50 lakhs. |
| Grade I | Exceeding Rs.50 lakhs but not exceeding Rs.100 lakhs |
| Selection Grade | Exceeding Rs.100 lakhs but not exceeding Rs.200 lakhs |
| Special Grade | Exceeding Rs.200 lakhs |