Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Mizoram - Subsection Section 53(3) in Mizoram (Land Revenue) Act, 2013 (3)The Revenue officer or the collecting agent shall issue receipt at the time when payment of land revenue etc has been received.
