Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 515] [Entire Act] State of Jharkhand - Subsection Section 515(1) in Bihar Education Code, 1961 (1)Father or natural guardians of boarders for a period not exceeding one night, provided that the visit has reference to the interest or welfare of the boarder as a pupil of the School. In this case no fee should be charged.
