Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 25 in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012 25. Interpretation of the Scheme. - If any question arises as to the interpretation of this Scheme, the Government shall decide the same.
