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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(4)Based on the recommendation received from the Council, the Central Government may permit the increase in admission capacity of the recognised Veterinary College by issuing a certificate of permission to the recognised Veterinary College with copies to the Council and the concerned University.