Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Payment of Pension to Tamil Scholars and Miscellaneous Provisions Act, 1983 8. Finality of the decision of the Government. - The decision of the Government under this Act shall be final.
