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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

NCT Delhi - Subsection

Section 70(1)(a) in Delhi Police Act, 1978

(a)the Commissioner of Police to exercise and perform in relation to Delhi the powers and duties of an Executive Magistrate and of a District Magistrate under such of the provisions of the Code of Criminal Procedure 1973 (2 of 1974), as may be specified in the notification;