Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(1) in Telangana Urban Areas (Development) Act, 1975

(1)The Government may constitute as many Tribunals as may be necessary for deciding disputes relating to levy or assessment of development charges.