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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(g) in Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983

(g)"Depot" includes any place or premises where at any timber more than 100 eft. of timber in quantity and poles more than 50 in number are stored;