Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 454] [Entire Act] State of Uttar Pradesh - Subsection Section 454(1) in The General Rules (Civil), 1957 (1)the name and number of each book removed from the library on that day and not returned before the close of the day;
