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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(b)Management seats. - 15% of the sanctioned Intake of seats in B.Arch/B.Plng. and related courses, shall be open for admission to all the eligible candidates including candidates belonging to other States and Union Territories of India and NRIs and shall be admitted on the basis of rank obtained at PACET/PACET-AC/All India Common Entrance Test recognized by the Government.