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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Bharat - Subsection

Section 16(2) in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008

(2)An interim compensation payable under this section shall be paid within 18 months from the date of resumption and any compensation so paid shall be adjusted against the amount of compensation finally determined under this Act.