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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(x) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(x)The minority status of the candidates should be determined as per the provisions of the order issued in G.O.Ms. No. 1, Minorities Welfare (M&R) Dept, dated VI 6-01-2004.