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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(v) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(v)organize the meetings of the Management Committee set up under rule to be added of these Rules and provide necessary support;