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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(2)(b) in Himachal Pradesh General Sales Tax Act, 1968

(b)maintain a list of his account books, display it along with his registration certificate and furnish a copy of such list to the assessing authority;