Section 7(1)(iii) in THE ANDHRA PRADESH DECENTRALISATION AND INCLUSIVE DEVELOPMENT OF ALL REGIONS ACT, 2020

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(iii)Kurnool Urban Development Area (hereinafter referred to as Kurnool) to be called as the ‘Judicial Capital’.

Legal Document View