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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of Rajasthan - Subsection

Section 8E(c) in Rajasthan Panchayati Raj Act, 1994

(c)obtaining a certificate from the Wars Sabha concerned that the Panchayat has correctly utilized the funds provided for the plans, programmes and projects referred to in Clause (a) which have been expended in the area of that Ward Sabha;