Section 1(3) in Rajasthan Co-operative Societies Act, 1965
(3)It shall come into force on such [date] [Came Into force w.e.f. 2-10-1965 vide Government, order No. F. 17(2)/Coop/58 dated 30-9-1965. published In Rajasthan Gazette Part IV-A, dated 30-9-65.] as the State Government may, by notification in the Official Gazette, appoint.
