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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(2)(a) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(a)save as otherwise expressly provided in this section or in any other section of this act, no liability in relation to the textile undertaking, in respect of any period prior to the appointed day, shall be enforceable against the Government or the -Corporation;