Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(5) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975 (5)Payment of additional fee as specified in sub-rule (3) and (4) above, shall not preclude the Board to take appropriate action under the Act.
