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Union of India - Section

Section 1813 in National Cadet Corps (Girls Division) Rules, 1949

1813.

S.R.O. 451. dated the 18th March, 1950. - In exercise of the powers conferred by Section 13 of the National Cadet Corps Act, 1948(31 of 1948), the Central Government is pleased to make the following further rules:Preliminary