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State of Punjab - Section

Section 53 in The State Pharmacy Council Rules, 1951

53.

The Executive Committee shall superintend the publication of the Pharmacist Register which shall be prepared by the Registrar who shall cause it to be printed after entering therein annually statement of the distribution of the copies of the Register to the State Government Officers as approved by the Government and the Pharmacy Council of India and to others as may be directed by the Executive Committee.