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Punjab-Haryana High Court

Bajender Singh And Another vs State Of Haryana And Another on 16 August, 2013

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

            IN THE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH


                                            CWP No.2312 of 2007
                                            Date of Decision: 16.08.2013


           Bajender Singh and another

                                                                           ......... Petitioners

                                              Versus


           State of Haryana and another

                                                                      ............ Respondents


           CORAM : HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

           Present:             Mr. Ramandeep Singh, Advocate
                                for the petitioners


                                Mr. Harish Rathee, Sr. DAG, Haryana


                                     ****


           RAJIV NARAIN RAINA, J.

For detailed orders, see judgment in CWP No.1924 of 2007 titled Sandeep and others v. State of Haryana and another of even date.





           August 16, 2013                               (RAJIV NARAIN RAINA)
           Paritosh Kumar                                       JUDGE




Kumar Paritosh
2013.08.17 13:15

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