Punjab-Haryana High Court
Bajender Singh And Another vs State Of Haryana And Another on 16 August, 2013
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH
CWP No.2312 of 2007
Date of Decision: 16.08.2013
Bajender Singh and another
......... Petitioners
Versus
State of Haryana and another
............ Respondents
CORAM : HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Ramandeep Singh, Advocate
for the petitioners
Mr. Harish Rathee, Sr. DAG, Haryana
****
RAJIV NARAIN RAINA, J.
For detailed orders, see judgment in CWP No.1924 of 2007 titled Sandeep and others v. State of Haryana and another of even date.
August 16, 2013 (RAJIV NARAIN RAINA)
Paritosh Kumar JUDGE
Kumar Paritosh
2013.08.17 13:15
I agree to specified portions of this document