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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(1)(i) in The Jharkhand State Agricultural University Act, 2000

(i)A grant not less than the net expenditure incurred by the State of [Jharkhand] [Substituted for 'Bihar' by Notification No. 2000/86 dated 19.12.2000.] on such of the activities of the institution of the agriculture, animal husbandry and other Government departments as are transferred to the University;