Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(1)(c) in The M.P. State Aid to Industries Rules, 1959 (c)in the case of stores, spare gear or tools not taken into use the close price or price of replacement whichever is less;