Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S S1308 Ammapet Primary Agricultural ... on 29 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.59 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.17745/2019
(Arising out of impugned final judgment and order dated 06-12-2018
in TCA No.882/2018 passed by the High Court Of Judicature At
Madras)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S S1308 AMMAPET PRIMARY AGRICULTURAL
COOPERATIVE BANK LTD. Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.99185/2019)
WITH
SLP(C) No.17647/2019 (XII)
(FOR ADMISSION and I.R.; and, IA No. 103506/2019 – FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. K.M. Natraj, ASG
Ms. Rashmi Malhotra, Adv.
Mr. Kamlendra Mishra, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with Civil Appeal No.8296 of 2015 on a non- miscellaneous day in the first week of September 2019.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.08.03 12:59:02 IST Reason: (MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER