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[Cites 0, Cited by 0] [Section 176(1)] [Section 176] [Entire Act]

State of Tamilnadu - Subsection

Section 176(1)(c) in Tamil Nadu District Municipalities Act, 1920

(c)the arrangements to be made for levelling, paving, metalling, flagging, channelling, [sewering,] [The word 'swearing' was omitted in respect of Municipalities Third Grade Municipalities and Town Panchayats covered under Chennai Metropolitan Development Area. See Schedule to the Tamil Nadu Act 28 of 1978.] draining, conserving and lighting the street.