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State of Rajasthan - Section

Section 117 in The Rajasthan Distilleries Rules, 1977

117. Monthly round by the officer-in-charge.

- The officer-in-charge of a distillery shall, once in every month, carefully inspect the entire distillery enclosure to ensure that there is no opening, passage or crack in any building, receptacle or pipe through which liquor could be extracted unlawfully. Every such inspection should be noted in the officer-in-charge's diary. Any defect noticed in the course of the inspection should be reported immediately to the District Excise Officer.