Gujarat High Court
State Of Gujarat vs Amarsinh Jitsinh Chauhan on 6 October, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/8567/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 8567 of 2018
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STATE OF GUJARAT
Versus
AMARSINH JITSINH CHAUHAN
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Appearance:
MS JYOTI BHATT, AGP (1) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 06/10/2018
ORAL ORDER
Notices to the respondents returnable on 30.10.2018.
(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 1 of 1