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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in Haryana Essential Services Maintenance Act, 1974

(1)The Government or an officer authorised by it in this behalf, may, in respect of any employment or class of employment to which section 3 applies, by general or special order, direct that any persons or persons engaged in such employment shall not depart out of such area or areas as may be specified in such order