Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] Union of India - Subsection Section 72(c) in The Finance Act, 2017 (c)in sub-sections (2), (3), (3A) and sub-section (9), the words, brackets, figure and letter "or sub-section (ID)" wherever they occur, shall be omitted;
