Section 561(1)(d) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 561(1)(d) in Rules under the United Provinces Excise Act, 1910

(d)It shall be open to the officer conducting the auction to demand one-twelfth advance deposit by the second or third highest bidder if he thinks that the bid of the highest bidder may not be accepted owing to reasons mentioned under sub-clause (a) supra.

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State of Uttar Pradesh - Subsection

Section 561(1)(d) in Rules under the United Provinces Excise Act, 1910