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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(3)(iii) in The U.P. Factories Rules, 1950

(iii)The manager or the occupier of the factory shall, in all cases, pay freight and transportation charges of outfits for collection and dispatch of samples both ways: