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[Cites 0, Cited by 9] [Entire Act]

State of West Bengal - Section

Section 3 in West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001

3. Act to override other Laws.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith in any other law for the time being n force or in any custom, usage or agreement or in any decree or order of a court, tribunal or other authority.