Calcutta High Court (Appellete Side)
Sabyasachi Chatterjee vs Prasad Chatterjee & Ors on 14 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
1 14.02.14 10 sm C.O. 1862 of 2011 Sabyasachi Chatterjee
-vs-
Prasad Chatterjee & Ors.
None appears for the parties. This revisional application is dismissed for default.
(Arindam Sinha, J.)