Section 83(2)(e) in The Standards Of Weights And Measures Act, 1976

[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2)(e) in The Standards Of Weights And Measures Act, 1976

(e)the manner in which and the conditions under which every national prototype, referred to in section 15, and every object or equipment referred to in section 16, shall be kept;

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Union of India - Subsection

Section 83(2)(e) in The Standards Of Weights And Measures Act, 1976