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Supreme Court - Daily Orders

Transoceasn Offshore Deepwater ... vs Asst. Director Of Income Tax, ... on 16 July, 2014

æ     ITEM NO.7                           COURT NO.4               SECTION IIIA

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 15866/2014

     (Arising out of impugned final judgment and order dated 23/04/2014
     in ITA No.20/2014 passed by the High Court Of Uttarakhand At
     Nainital)

     TRANSOCEAN OFFSHORE DEEPWATER DRILLING INC                     Petitioner(s)

                                                  VERSUS

     ASST. DIR.OF INCOME TAX, INT. TAXN.,DEHRADUN                    Respondent(s)


     Date : 16/07/2014 This petition was called on for hearing today.

     CORAM :
                              HON’BLE MR. JUSTICE ANIL R. DAVE
                              HON’BLE MR. JUSTICE VIKRAMAJIT SEN
                              HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE

     For Petitioner(s)               Ms. Kavita Jha,Adv.


     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Leave granted.

Tag with Civil Appeal No.4906 of 2010 (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.07.17 14:40:39 IST Reason: