Section 23(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(2)The term of office of members, other than the ex-officio members, shall be for a period of three years with effect from the dates of their respective nomination or co-option and shall include any further period which may elapse between the expiration of the said period of three years and the date of the next succeeding nominated or co-option, as the case may be, not being a nominated or co-option to fill up any casual vacancy under section 53 :Provided that any member nominated or co-opted shall be deemed to vacate office with effect from the date on which he ceases to be a member of the body as a representative of which he was nominated or co-opted.
