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State of Rajasthan - Section

Section 109 in Rajasthan District Board Account Rules

109.

The whole of the Board's movable property as recorded in the stock books or register of movable property and the register of immovable property, which shall be maintained in form No. 13, 14 and 16 shall be verified annually by the Secretary. The verifying officer shall initial the entries in the registers and furnish a separate certificate indicating the result of his verification.