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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(7) in The West Bengal Motor Vehicles Rules, 1989

(7)The Secretary, with the approval of the Chairman at the meeting, may also require the presence of the Deputy Secretary next in rank to him and/or any other officer of the Authority in the absence of the Deputy Secretary to assist in the presentation of papers and records and in taking down notes etc., of the proceedings and in the preparation of the minutes of the meeting.