Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 78 in U.P. Children Act, 1951 78. Bond taken under Act no. V of 1898. - The provisions of Chapter XLII of the Code of Criminal Procedure, 1898, Shall, so far as may be, apply to bonds under this Act.
