Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 74E in Kerala Cooperative Societies Act, 1969 74E. Manner of acceptance of deposits and lending of money. - Acceptance of deposits and lending of money by all co-operative societies and banks shall be in such manner, as may be prescribed.
