Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(5) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (5)The Secretary shall be entitled to be present and to speak at the meeting of the Board, but he shall not have the right of vote.
