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[Cites 0, Cited by 0] [Section 561(2)] [Section 561] [Entire Act]

State of Jharkhand - Subsection

Section 561(2)(a) in Jharkhand Municipal Act, 2011

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and