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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(2)A copy of the original document creating the chaw or mortgage duly certified by an officer of the Bank authorised in this behalf shall be filed along with the application referred to in Sub-rule (1).