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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(1)(i) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(i)Sufficient number of bath rooms with working taps, buckets and mugs proportion in the proportion of at least one bath room for ten children.