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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(1)(a) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(a)the compliance by the intermediary with all the obligations, responsibilities and the fulfilment of the eligibility criteria on a continuous basis under these regulations and the relevant regulations;