Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Manipur - Subsection Section 37(2) in The Manipur Hill Areas Autonomous District Council Act, 2000 (2)No such bye-laws or regulations shall come into force until it has been confirmed by the Government.
