Delhi High Court - Orders
Abp Pvt Ltd vs Itc Hotels Ltd & Ors on 1 September, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 288/2016 & CM APPL. 37142/2016 & CM APPL.
37143/2016
ABP PVT LTD ..... Appellant
Through: Mr Darpan Wadhwa, Sr. Advocate
with Mr Shamb Nandy and Ms
Akanksha Kaushik, Advocates.
versus
ITC HOTELS LTD & ORS ..... Respondents
Through: Mr L. K. Bhushan and Mr Anirudh
Arun Kumar, Advocates.
AND
7.
+ FAO(OS) 27/2017 & CM APPL. 3223/2017
ABP PVT LTD ..... Appellant
Through: Mr Darpan Wadhwa, Sr. Advocate
with Mr Shamb Nandy and Ms
Akanksha Kaushik, Advocates.
versus
ITC HOTELS LTD & ORS ..... Respondents
Through: Mr L. K. Bhushan and Mr Anirudh
Arun Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 01.09.2022 The hearing has been conducted through hybrid mode (physical and Signature Not Verified Digitally Signed By:ARUNA KANWAR Signing Date:07.09.2022 15:20:49 virtual hearing).
1. An adjournment slip has been circulated on behalf of the appellant to which the learned counsel for the respondents has no objection.
2. Re-notify on 21.02.2023.
3. Interim order to continue.
NAJMI WAZIRI, J VIKAS MAHAJAN, J SEPTEMBER 1, 2022 MK Signature Not Verified Digitally Signed By:ARUNA KANWAR Signing Date:07.09.2022 15:20:49